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: Access to Justice Begins with Access to Legal Aid
For millions of people in India, navigating legal issues can...
“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
In the world of legal practice, risk is an inevitable part of the equation. Whether you’re handling corporate transactions,...
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