Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Starting a new business in India often comes with the big question Which type of company should I register? For...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

: The Complexity of Litigation Management

Litigation is rarely straightforward. From juggling deadlines to organizing thousands of documents, managing a...

: The Hidden Risks Behind Business Deals

Behind every promising investment or merger lies a web of legal complexities that...

: The Hidden Costs of Disorganized Case Management

In today’s high-pressure legal environment, poor case management doesn’t just cause inefficiencies—it...

Why AI-fast Criminal Checks Are Non-Negotiable in 2025

• Discrepancy rates keep climbing. India’s BFSI sector alone saw 10.4% background-check...
  Jun 03, 2025