Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Starting a new business in India often comes with the big question Which type of company should I register? For...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

1. What Is a Criminal Record Check?

Criminal record checks verify whether an individual or organization has any past or...

The legal profession in India is experiencing a digital evolution. With increasing caseloads, rising client expectations, and complex compliance...

No doubt, the kind of comforts and luxury a human being can experience in today’s time was never before. The...

The financial sector of India has always played a key role...

Corporate legal teams are under increasing pressure to navigate complex regulatory landscapes, mitigate legal risks, and ensure compliance with...