Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Starting a new business in India often comes with the big question Which type of company should I register? For...

The Risks You Don’t See Coming

Picture this a promising new hire joins your company. On paper, they’re perfect....

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Need a High Court case or judgment fast? Whether you're a lawyer, researcher, or compliance officer, searching through Indian High...

Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

What is a breach of contract?

The Indian Contract Act...

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...

What is a Preamble of Indian Constitution?

The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...