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Every year, thousands of girls and boys across the...

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Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

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Understanding What Exactly is 307 IPC all About

307 IPC is an offence of ‘attempt to murder.’ It is considered...

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Corporate legal teams are under increasing pressure to navigate complex regulatory landscapes, mitigate legal risks, and ensure compliance with...

In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...