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Legal research has always been fundamental to law practice. But for decades, it rema...

In 2025, legal research remains the backbone of effective legal practice. For Indian...
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Litigation Is More Complex Than Ever
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Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...
In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...
The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...
Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...
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