

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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Traditional due diligence has long been a cornerstone of legal risk assessment, helping businesses navigate regulatory requirements, contractual obligations,...
What is RTI Act 2005?
Popularly known as Right to Information Act, Right to information is a fundamental right...
With the rapid increase in industrialization and human needs, environment has...
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