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We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the int...

Law is the representation of society, and legal research is the pillar on which the entire legal...
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The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
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