Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...

Law is the representation of society, and legal research is the pillar on which the entire legal profession rests. The...

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

In a judicial system as vast and complex as India’s, the quality of legal research directly impacts the quality...

Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...

What is Income Tax?

Income earned through a job, business or any...

Legal professionals rely on accurate and timely information to build strong cases, draft contracts, and ensure compliance with legal...

Financial due diligence plays a crucial role in corporate transactions, mergers, and acquisitions. Legal professionals rely on thorough financial...