Legal Technology is referred to the implementation of latest technology such...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

Artificial Intelligence (AI) has transitioned from a futuristic concept to an integral part of everyday business operations across industries....

Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...