Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

With the growing crime against children,

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

• What is Section...
  Apr 08, 2021

Top 10 Landmark Supreme Court of India Judgments

 As per the constitution...

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...

Third-party failures do not stay outside your organisation—they land squarely on your balance sheet. In 2024, 35.5% of all reported...

Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

: The Banking Sector’s Growing Legal Challenges

Banks and financial institutions operate in one of the most regulated environments in...

The internet is a place where information is available at the click of a button. Blogs and websites form an...