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Companies Act 2013
Enterprise | Sep 17, 2021
Companies Act 2013 1 min ago
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The latest news, technologies, and resources from our team.

Top Legal Aid Platforms In India Offering Free Legal Assistance
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Top Legal Aid Platforms In India Offering Free Legal Assistance

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Jul 16, 2025
Legal Tech For Banks: Transforming Risk Management In The Digital Age
Litigation Management Tool (Patrol)
Legal Tech For Banks: Transforming Risk Management In The Digital Age

: The Banking Sector’s Growing Legal Challenges

Banks and financial institutions operate in one of the most regulated environments in...

Aug 23, 2025
Why Online Criminal History Checks Are Becoming Essential For Digital-First Organizations
Law Firms
Why Online Criminal History Checks Are Becoming Essential For Digital-First Organizations

Digital Growth Comes with New Risks

If your organization is digital-first, you’re likely scaling...

Sep 26, 2025
Legal Profession A Noble Profession
Legal Research
Legal Profession A Noble Profession

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

Apr 08, 2021
Must-read Websites Blogs For Indian Law Students And Lawyers
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Must-read Websites Blogs For Indian Law Students And Lawyers

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Apr 08, 2021
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Companies Act 2013
Enterprise
Companies Act 2013

A company is a legal entity formed by a group of individuals in order to work towards...

Sep 17, 2021
Income Tax Act
Legal Research
Income Tax Act

What is Income Tax?

Income earned through a job, business or any...

Sep 17, 2021
Breach Of Contract
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Breach Of Contract

What is a breach of contract?

The Indian Contract Act...

Sep 17, 2021
Child Labor Act
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Child Labor Act

According to recent UNICEF report, nearly 1 in 10 children...

Sep 17, 2021
Payment Of Gratuity Act 1972
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Payment Of Gratuity Act 1972

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

Sep 17, 2021
SC ST Act
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SC ST Act

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.