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Companies Act 2013
Enterprise | Sep 17, 2021
Companies Act 2013 1 min ago
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Income Tax Act

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The latest news, technologies, and resources from our team.

Why Banks Need Legal Tech For Smarter Due Diligence
Financial Risk & Advisory
Why Banks Need Legal Tech For Smarter Due Diligence

: The High Stakes of Banking Due Diligence

In today’s financial ecosystem, banks are under immense pressure to ensure that...

Aug 23, 2025
Easiest And Fastest Sources For Accessing Supreme Court Judgments
Financial
Easiest And Fastest Sources For Accessing Supreme Court Judgments

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

Apr 08, 2021
How To Read Judgments Effectively
Supply Chain & Logistics
How To Read Judgments Effectively

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

Apr 08, 2021
Consumer Rights
Supply Chain & Logistics
Consumer Rights

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

Feb 13, 2025
Legal AI: The Game-Changer For Lawyers And Legal Researchers
Fintech
Legal AI: The Game-Changer For Lawyers And Legal Researchers

The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....

Mar 19, 2025
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The latest news, technologies, and resources from our team.

Companies Act 2013
Enterprise
Companies Act 2013

A company is a legal entity formed by a group of individuals in order to work towards...

Sep 17, 2021
Income Tax Act
Legal Research
Income Tax Act

What is Income Tax?

Income earned through a job, business or any...

Sep 17, 2021
Breach Of Contract
Fintech
Breach Of Contract

What is a breach of contract?

The Indian Contract Act...

Sep 17, 2021
Child Labor Act
Financial Risk & Advisory
Child Labor Act

According to recent UNICEF report, nearly 1 in 10 children...

Sep 17, 2021
Payment Of Gratuity Act 1972
Financial
Payment Of Gratuity Act 1972

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

Sep 17, 2021
SC ST Act
Insurance
SC ST Act

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.