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Factories Act 1948
Factories Act 1948

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Guide To Legal Citation

 

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Section 185 Of Companies Act 2013
Section 185 Of Companies Act 2013

 

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Client Due Diligence: The First Step Towards Stronger Business Partnerships
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Client Due Diligence: The First Step Towards Stronger Business Partnerships

You Want to Grow, But How Do You Know Who to Trust?

Building partnerships...

Sep 26, 2025
How To Write A Successful Law Blog
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How To Write A Successful Law Blog

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

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SC ST Act
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SC ST Act

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

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Income Tax Act
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Income Tax Act

What is Income Tax?

Income earned through a job, business or any...

Sep 17, 2021
The Future Of Financial Due Diligence: AI-Powered Insights For Legal Professionals
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The Future Of Financial Due Diligence: AI-Powered Insights For Legal Professionals

Financial due diligence plays a crucial role in corporate transactions, mergers, and acquisitions. Legal professionals rely on thorough financial...

Mar 28, 2025
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SARFAESI Act 2002
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SARFAESI Act 2002

 

The financial sector of India has always played a key role...

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Factories Act 1948
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Factories Act 1948

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

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Guide To Legal Citation
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Guide To Legal Citation

 

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

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Section 185 Of Companies Act 2013
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Section 185 Of Companies Act 2013

 

An Act of the Parliament...

Sep 17, 2021
Landmark Supreme Court Judgments On RTI ACT
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Landmark Supreme Court Judgments On RTI ACT

The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...

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Protection Of Children From Sexual Offences Act 2012
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Protection Of Children From Sexual Offences Act 2012

Every year, thousands of girls and boys across the...

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Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.