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Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...
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India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....
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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
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Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
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