If you are a lawyer,...


Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...
The internet is a place where information is available at the click of a button. Blogs and websites form an...
Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...
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