

Access to Justice Begins with Access to Legal Aid
For millions of people in India, n...

Legal challenges—especially those involving family or civil disputes—can be emotional...

Access to justice should never depend on income or privilege. Yet, for millions across India, nav...
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In a judicial system as vast and complex as India’s, the quality of legal research directly impacts the quality...
Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...
The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....
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