As the financial landscape becomes increasingly regulated and complex, Chartered Accountants (CAs) are expected to go beyond traditional audits...

Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

Bridging the Legal Divide in India

Legal help should never be a luxury. Yet, for millions across India, accessing...

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...

In moments of crisis, uncertainty, or injustice, access to help legal services can be the difference between silence and empowerment....

: Why Legal Risk Assessment is No Longer Optional

In today’s regulatory environment, Chartered Accountants (CAs) and Company Secretaries (CSs)...

: Compliance Pressure in the Banking Sector

Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...

Legal Technology is referred to the implementation of latest technology such...

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...