A company is a legal entity formed by a group of individuals in order to work towards...

What is Income Tax?

Income earned through a job, business or any...

What is a breach of contract?

The Indian Contract Act...

According to recent UNICEF report, nearly 1 in 10 children...

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

In today’s fast-paced legal environment, law firms are under constant pressure to manage increasing caseloads efficiently while maintaining accuracy...

Legal challenges—especially those involving family or civil disputes—can be emotionally and financially overwhelming. For many in India, the cost of...