In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

1. What Is a Criminal Report in India?

A criminal report—sometimes called a police clearance certificate or background verification report—is...

: The Risk Beneath the Balance Sheets

For Chartered Accountants, trust is everything. Clients rely on you not just for...

: Compliance Pressure in the Banking Sector

Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

What is Income Tax?

Income earned through a job, business or any...