How Legitquest Can Enhance Your Legal Research Skills

Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...

Easiest And Fastest Sources For Accessing Supreme Court Judgments

“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...

Can Artificial Intelligence Augment Lawyers Capabilities Or Altogether Replace Them

We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...

7 Ways To Enhance Your Legal Research Skills

Law is the representation of society, and legal research is the pillar on which the entire legal profession rests. The...

Artificial Intelligence In The Field Of Law

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

From Bench To Brief: How Judicial Analysis Is Enhanced With Digital Tools

The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...

Legal Tech For Banks: Automating Due Diligence, KYC & Litigation Risk In Real-Time

In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...

Things You Need To Know About Indian Case Laws And Research

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...

Section 354 IPC

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

Article 19

Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...