The year 2018 ushered in a ray of hope for the LGBTQ community, as the country&...
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Legal Technology is referred to the implementation of latest technology such...
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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The latest news, technologies, and resources from our team.
As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
Managing Cases Is More Than Just Keeping Tabs
Legal teams today aren’t just tracking...
Starting a new business in India often comes with the big question: Which type of company should I register? For...
What is Section 471 IPC?
Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
Banks Are Trusted With More Than Just Money
For banks, trust isn’t optional, it's...
