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The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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The latest news, technologies, and resources from our team.
Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...
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Section 144 is a ruling that prohibits public gatherings in a given jurisdiction.This constitutional provision empowers the...
Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...
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