Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

With the growing crime against children,

This blog will cover Section 326 of the Indian Penal Code covering the following topics-

• What is Section...
  Apr 08, 2021

Top 10 Landmark Supreme Court of India Judgments

 As per the constitution...

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...

: The Hidden Risks Behind Business Deals

Behind every promising investment or merger lies a web of legal complexities that...

: The Hidden Costs of Disorganized Case Management

In today’s high-pressure legal environment, poor case management doesn’t just cause inefficiencies—it...

Every year, thousands of girls and boys across the...

Legal research has undergone a massive transformation with the advent of legal search engines. Gone are the days of manually...

In today’s fast-paced business world, making informed decisions is crucial for success. Whether you are investing in a company,...