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Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
: The Pressure to Deliver More with Less
In today’s fast-paced legal environment, law firms and corporate legal departments are...
Why Crime Checks Are Business-Critical in 2025
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Picture this: a promising new hire joins your company. On paper, they’re perfect....
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
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