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Artificial Intelligence In The Field Of Law
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Artificial Intelligence In The Field Of Law

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

Apr 08, 2021
Child Labor Act
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Child Labor Act

According to recent UNICEF report, nearly 1 in 10 children...

Sep 17, 2021
Section 354 IPC
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Section 354 IPC

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

Sep 17, 2021
How An AI Legal Assistant Can Simplify Legal Work For Businesses And Individuals
Financial Risk & Advisory
How An AI Legal Assistant Can Simplify Legal Work For Businesses And Individuals

Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...

Mar 19, 2025
Legal Risk Management In The Digital Age: How AI Is Reshaping Compliance And Due Diligence
Litigation Management Tool (Patrol)
Legal Risk Management In The Digital Age: How AI Is Reshaping Compliance And Due Diligence

In today’s fast-paced digital landscape, legal risk management has become more complex than ever. Organizations must navigate evolving regulations,...

Apr 01, 2025
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Companies Act 2013
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Companies Act 2013

A company is a legal entity formed by a group of individuals in order to work towards...

Sep 17, 2021
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Legal Research
Income Tax Act

What is Income Tax?

Income earned through a job, business or any...

Sep 17, 2021
Breach Of Contract
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Breach Of Contract

What is a breach of contract?

The Indian Contract Act...

Sep 17, 2021
Child Labor Act
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Child Labor Act

According to recent UNICEF report, nearly 1 in 10 children...

Sep 17, 2021
Payment Of Gratuity Act 1972
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Payment Of Gratuity Act 1972

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

Sep 17, 2021
SC ST Act
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SC ST Act

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.