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Artificial Intelligence In The Field Of Law
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Artificial Intelligence In The Field Of Law

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

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Child Labor Act

According to recent UNICEF report, nearly 1 in 10 children...

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Section 354 IPC

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

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How An AI Legal Assistant Can Simplify Legal Work For Businesses And Individuals
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How An AI Legal Assistant Can Simplify Legal Work For Businesses And Individuals

Legal processes have long been complex, time-consuming, and expensive. Whether you're a business handling contracts or an individual dealing with...

Mar 19, 2025
Legal Risk Management In The Digital Age: How AI Is Reshaping Compliance And Due Diligence
Litigation Management Tool (Patrol)
Legal Risk Management In The Digital Age: How AI Is Reshaping Compliance And Due Diligence

In today’s fast-paced digital landscape, legal risk management has become more complex than ever. Organizations must navigate evolving regulations,...

Apr 01, 2025
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Environment Laws In India
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Environment Laws In India

With the rapid increase in industrialization and human needs, environment has...

Sep 17, 2021
IGraphics
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IGraphics

Legitquest launches iGraphics Where deep technology meets the legal data. You get to see the legal data...

Sep 17, 2021
Top 7 Landmark Cases Of Environmental Protection Act
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Top 7 Landmark Cases Of Environmental Protection Act

Top 7 landmark Judgments of Environmental Protection Act

Conservation and protection...

Sep 17, 2021
Section 375
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Section 375

According to the latest data released by the National Crime Records...

Sep 17, 2021
Top 7 Consumer Protection Act Cases
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Top 7 Consumer Protection Act Cases

With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...

Sep 17, 2021
Section 144
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Section 144

Section 144 is a ruling that prohibits public gatherings in a given jurisdiction.This constitutional provision empowers the...

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.