The financial sector of India has always played a key role...

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

During legal proceedings, lawyers present legal arguments. Judges write their opinions...

An Act of the Parliament...

The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...

Every year, thousands of girls and boys across the...

Legal challenges can be overwhelming—especially when access to legal advice or representation feels out of reach. Whether it's a...

The legal industry has traditionally been slow to adopt technology, but that’s changing rapidly with the rise of Legal AI....

Financial due diligence plays a crucial role in corporate transactions, mergers, and acquisitions. Legal professionals rely on thorough financial...

: The High Stakes of Corporate Due Diligence

Corporate legal teams face mounting pressure to assess legal risk swiftly and...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...