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The latest news, technologies, and resources from our team.
What is a Preamble of Indian Constitution?
The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....
Sep 17, 2021
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What is the Motor Vehicle Act 1988?
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: The Risk Beneath the Balance Sheets
For Chartered Accountants, trust is everything. Clients rely on you not just for...
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