Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

The High Stakes of Corporate Due Diligence

Corporate legal teams face mounting pressure to assess legal risk swiftly and...

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

What is a Consumer Court?

A Consumer Court,...

What is a Preamble of Indian Constitution?

The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...

According to the latest data released by the National Crime Records...

Corporate litigation poses significant financial and reputational risks for businesses. Legal teams must proactively assess and mitigate these risks...

: The Struggle Behind the Scenes in Law Firms

Behind every successful courtroom argument or meticulously negotiated contract is a...

In 2025, legal due diligence has transformed from manual courthouse visits to one-click AI queries. Yet the core question...

The legal profession in India is experiencing a digital evolution. With increasing caseloads, rising client expectations, and complex compliance...

Lawyers are social engineers, who steer the path for justice and social development. Therefore, the role of lawyers cannot be...