Background verification (BGV) has become an essential part of hiring, onboarding, and compliance workflows across India. As enterprises, banks,...

The High Stakes of Corporate Due Diligence

Corporate legal teams face mounting pressure to assess legal risk swiftly and...

We all are consumers. Each one of us is consuming one or other thing with the power of money. Hence,...

What is a Consumer Court?

A Consumer Court,...

What is a Preamble of Indian Constitution?

The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...

According to the latest data released by the National Crime Records...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...

Access to legal support shouldn't be a privilege—it should be a right. In a country where millions face legal...

: The Risk Beneath the Balance Sheets

For Chartered Accountants, trust is everything. Clients rely on you not just for...

You Want to Grow, But How Do You Know Who to Trust?

Building partnerships...