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Can Artificial Intelligence Augment Lawyers Capabilities Or Altogether Replace Them

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The latest news, technologies, and resources from our team.

Top Legal Aid Platforms In India Offering Free Legal Assistance
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Top Legal Aid Platforms In India Offering Free Legal Assistance

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Jul 16, 2025
Artificial Intelligence In The Field Of Law
Supply Chain & Logistics
Artificial Intelligence In The Field Of Law

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...

Apr 08, 2021
Section 377 In The Light Of Right To Privacy
Litigation Management Tool (Patrol)
Section 377 In The Light Of Right To Privacy

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

Apr 08, 2021
Section 354 IPC
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Section 354 IPC

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

Sep 17, 2021
The Importance Of Risk Management Tools In Legal Practice
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The Importance Of Risk Management Tools In Legal Practice

In the world of legal practice, risk is an inevitable part of the equation. Whether you’re handling corporate transactions,...

Mar 10, 2025
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Can Artificial Intelligence Augment Lawyers Capabilities Or Altogether Replace Them
Law Firms
Can Artificial Intelligence Augment Lawyers Capabilities Or Altogether Replace Them

We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...

Apr 08, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.