

“Ignorantia juris non excusat” is latin for the often-quoted legal m...

We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the int...

Law is the representation of society, and legal research is the pillar on which the entire legal...
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This blog will cover Section 326 of the Indian Penal Code covering the following topics:-
The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...
A company is a legal entity formed by a group of individuals in order to work towards...
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