“Ignorantia juris non excusat” is latin for the often-quoted legal m...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the int...
Law is the representation of society, and legal research is the pillar on which the entire legal...
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: Why Legal Risk Assessment is No Longer Optional
In today’s regulatory environment, Chartered Accountants (CAs) and Company Secretaries (CSs)...
: Compliance Pressure in the Banking Sector
Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...
Legal Technology is referred to the implementation of latest technology such...
With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...
What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
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Francis Bacon once said that knowledge is power. With reference to the legal profession, knowledge is acquired through painstaking legal...
“Ignorantia juris non excusat” is latin for the often-quoted legal maxim that ignorance of law is no excuse. This legal...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...
Law is the representation of society, and legal research is the pillar on which the entire legal profession rests. The...
“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...
Trending Topics
The latest news, technologies, and resources from our team.
: Why Legal Risk Assessment is No Longer Optional
In today’s regulatory environment, Chartered Accountants (CAs) and Company Secretaries (CSs)...
: Compliance Pressure in the Banking Sector
Banks today operate in an environment of constant regulatory scrutiny. Whether it’s anti-money...
Legal Technology is referred to the implementation of latest technology such...
With the growing frauds on the part of sellers whether it’s substandard quality of products/services or misleading...
What is the Motor Vehicle Act 1988?
Passed in 1988, the Motor...
