Legal Technology is referred to the implementation of latest technology such...

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...

The internet is a place where information is available at the click of a button. Blogs and websites form an...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

The advent of information technology and the blog culture which it has fostered has given a platform for writers to...

The practice of law as a vocation combines the expertise of law as well as the application. It derives...

Wildlife Protection Act 1972

In today’s fast-paced financial landscape, liquidity plays an essential role in managing both planned and unplanned expenses....

In today’s complex and globally connected economy, supply chain risk is no longer confined to logistics or delivery disruptions....

Financial institutions, enterprises, and fintechs face ever-increasing exposure to legal and regulatory risks—from non-performing assets (NPAs) to unresolved litigation,...

As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...