A company is a legal entity formed by a group of individuals in order to work towards...

What is Income Tax?

Income earned through a job, business or any...

What is a breach of contract?

The Indian Contract Act...

According to recent UNICEF report, nearly 1 in 10 children...

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

In India’s rapidly digitizing financial ecosystem, banks are under mounting pressure to conduct faster, more accurate, and fully compliant...

: The Changing Compliance Landscape

Chartered Accountants (CAs) have long been trusted for their ability to ensure compliance, audit accuracy,...

Law is the representation of society, and legal research is the pillar on which the entire legal profession rests. The...

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...

The legal profession is evolving rapidly, with technology playing an increasingly central role in how law firms operate. For...