A company is a legal entity formed by a group of individuals in order to work towards...

What is Income Tax?

Income earned through a job, business or any...

What is a breach of contract?

The Indian Contract Act...

According to recent UNICEF report, nearly 1 in 10 children...

Derived from a Latin word ‘Gratuitas’, the term Gratuity means a ‘Gift.’ In the industrial sector, gratuity...

India is undergoing a rapid growth and prosperity phase where all sections of society are given...

India’s real estate market is booming—with rising investments, rapid urbanization, and the proliferation of REITs. But behind every property...

Banks Are Trusted With More Than Just Money

For banks, trust isn’t optional, it's...

The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

This blog will cover Section 326 of the Indian Penal Code covering the following topics:-

• What is Section...
  Apr 08, 2021