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Legal Tech For Fintech: Combatting Identity Fraud, NPA Risk & Regulatory Non-Compliance
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Legal Tech For Fintech: Combatting Identity Fraud, NPA Risk & Regulatory Non-Compliance

In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Jul 31, 2025
Companies Act 2013
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Companies Act 2013

A company is a legal entity formed by a group of individuals in order to work towards...

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How Insurance Companies Use Legal Tech To Detect Fraud & Verify Claim Histories
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How Insurance Companies Use Legal Tech To Detect Fraud & Verify Claim Histories

Insurance fraud and legal ambiguities in claim histories continue to cost insurers billions annually. Whether it’s a falsified medical...

Jul 31, 2025
Article 19
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Article 19

Speech is the God’s gift to the human race. It allows humans to express their feelings, sentiments and feelings to...

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Pro Bono Legal Aid Services: What They Are And How To Apply
Consulting & Support
Pro Bono Legal Aid Services: What They Are And How To Apply

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

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Consumer Court

What is a Consumer Court?

A Consumer Court,...

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Preamble Of Indian Constitution
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Preamble Of Indian Constitution

What is a Preamble of Indian Constitution?

The Preamble is an introductory statement comprising the purpose, rules, regulations, and philosophy...

Sep 17, 2021
Section 307 IPC - Attempt To Murder
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Section 307 IPC - Attempt To Murder

Understanding What Exactly is 307 IPC all About

307 IPC is an offence of ‘attempt to murder.’ It is considered...

Sep 17, 2021
Section 354 IPC
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Section 354 IPC

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

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Wildlife Protection Act 1972
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Wildlife Protection Act 1972

Wildlife Protection Act 1972

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The Motor Vehicle Act 1988
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The Motor Vehicle Act 1988

What is the Motor Vehicle Act 1988?

Passed in 1988, the Motor...

Sep 17, 2021

Do You Have Questions?

Legal tech insights refer to expert analysis, trends, and data-driven intelligence on how technology is shaping the legal industry.

Law firms can improve efficiency, reduce costs, and gain a competitive edge by adopting tools and strategies revealed through legal tech insights.

LegitQuest offers AI-powered solutions like LIBIL that combine advanced legal research, case analysis, and due diligence tools to deliver actionable insights.

Key trends include AI in case law research, automated due diligence, predictive analytics for litigation, and cloud-based legal solutions.

Yes. By leveraging automated intelligence and real-time databases, organizations can manage regulatory risks effectively and make more informed decisions.