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Article 32 of the Indian Constitution is considered as one of the most important articles when...
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As per the recent report of Hindu.com, over 2300 domestic violence complaints were filed with the National commission for Women...
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The latest news, technologies, and resources from our team.
The RTI Act is one of the important acts of constitution that empowers ordinary citizens to question the working...
Managing Cases Is More Than Just Keeping Tabs
Legal teams today aren’t just tracking...
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Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...
