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The value of workers to streamline factories’ operations is irreplaceable. Their hardwork and dedication help businesses reach heights. Their well...
During legal proceedings, lawyers present legal arguments. Judges write their opinions...
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The latest news, technologies, and resources from our team.
In a country as legally complex and socially diverse as India, access to justice should never be determined by income...
Investigations Used to Be a Slow, Tedious Process
If you’ve ever pictured an investigation,...
We, humans, have advanced ourselves a lot in the field of technology. Since the advent of the internet and various...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
The legal profession is inherently demanding, with attorneys juggling case files, client communications, court deadlines, billing, and more. Staying...
