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Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...
In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...
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The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts The...
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Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...
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Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...
India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....
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The latest news, technologies, and resources from our team.
The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...
Understanding What Exactly is 307 IPC all About
307 IPC is an offence of ‘attempt to murder.’ It is considered...
In the world of legal practice, risk is an inevitable part of the equation. Whether you’re handling corporate transactions,...
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