In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

1. What Is a Criminal Report in India?

A criminal report—sometimes called a police clearance certificate or background verification report—is...

The Consumer Protection Act was enacted to provide a simpler and quicker redressal to consumer grievances. The Act seeks...

In 2025, legal research remains the backbone of effective legal practice. For Indian lawyers, the complexity of statutes, precedents,...

The Indian judiciary is one of the largest and busiest in the world. With over four crore pending cases...

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

: Why Background Checks Alone Aren’t Enough

Let’s be honest — hiring is tough. HR teams and recruiters spend weeks,...