The Hidden Risks Behind Business Deals

Behind every promising investment or merger lies a web of legal complexities that...

In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...

What is Article 32?

Article 32 of the Indian Constitution is considered as one of the most important articles when...

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

Sep 17, 2021

Artificial Intelligence (AI) has transitioned from a futuristic concept to an integral part of everyday business operations across industries....

In today’s complex regulatory environment, corporate legal departments face increasing challenges in managing enterprise risk. From compliance obligations to...

Third-party failures are not external—they’re liabilities that land inside your balance sheet.
Whether you're onboarding vendors, investing in a...

: The Risks You Don’t See Coming

Picture this: a promising new hire joins your company. On paper, they’re perfect....

The year 2018 ushered in a ray of hope for the LGBTQ community, as the country’s Apex...