In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

1. What Is a Criminal Report in India?

A criminal report—sometimes called a police clearance certificate or background verification report—is...

Legal research has always been fundamental to law practice. But for decades, it remained largely manual—buried in books, digests,...

In a country as legally complex and socially diverse as India, access to justice should never be determined by income...

: Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

: The Banking Sector’s Growing Legal Challenges

Banks and financial institutions operate in one of the most regulated environments in...

“It’s like the beginning of the beginning of the beginning,” said Noory Bechor, CEO of LawGeex, a leading AI-powered platform...