In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

1. What Is a Criminal Report in India?

A criminal report—sometimes called a police clearance certificate or background verification report—is...

Every young law aspirant who has attended law school is ushered into the fraternity with the opening lines in...

Legal Technology is referred to the implementation of latest technology such...

An Act of the Parliament...

Section 354 IPC comprises strict provisions to prevent sexual harassment, voyeurism and stalking against women....

Sep 17, 2021

In the modern legal landscape, due diligence and risk assessment are foundational to ensuring successful outcomes in legal transactions....