In India’s rapidly growing digital economy, fintech companies are transforming how people access credit, make payments, and manage investments....

Access to legal support is not a privilege—it’s a fundamental right. However, navigating the legal system without financial resources often...

Access to Justice Begins with Access to Legal Aid

For millions of people in India, navigating legal issues can...

Legal Research in the Age of AI

Among all the platforms, LegitQuest stands out for its speed, contextual accuracy, and...

Law firms today operate in an increasingly complex legal environment where client expectations, regulatory scrutiny, and reputational risks are...

1. What Is a Criminal Report in India?

A criminal report—sometimes called a police clearance certificate or background verification report—is...

How Criminal Background Verification Builds Trust in Corporate Hiring Processes

What You’re Missing Without...

Sep 26, 2025

Customer Due Diligence vs. Legal Due Diligence: Why You Need Both for Stronger Risk Management

The legal profession is evolving rapidly, with technology playing an increasingly central role in how law firms operate. For...

: The High Stakes of Banking Due Diligence

In today’s financial ecosystem, banks are under immense pressure to ensure that...

In a country as diverse and complex as India, access to justice shouldn't depend on one's financial standing. Legal challenges...