Legal technology is reshaping the landscape of the Indian legal industry, making the research process faster, more efficient, and...

In the fast-paced world of law, the ability to access, analyze, and apply legal information efficiently is crucial. Legal...

What are Farm Laws?

The new Farm Laws, also known as Indian Agriculture Act 2020/Farm bills, are three acts The...

What is Section 506 IPC?

Section 506 IPC says that “Whoever commits, the offence of criminal intimidation shall be punished...

What is Section 471 IPC?

Section 471 IPC says that “Whoever fraudulently or dishonestly uses as genuine any document or...

India has the lengthiest constitution in the world. Each and every provision has been drafted considering the welfare of masses....

How Criminal Background Verification Builds Trust in Corporate Hiring Processes

What You’re Missing Without...

Sep 26, 2025

The legal profession is evolving rapidly, with technology playing an increasingly central role in how law firms operate. For...

Why “instant” criminal record checks matter in 2025

• A single undisclosed conviction can trigger fines up to ?250 crore...
  Jun 03, 2025

Customer Due Diligence vs. Legal Due Diligence: Why You Need Both for Stronger Risk Management

The Indian legal system is a combination of statutory law and case laws. The statute usually comprises of Articles...