Starter plan includes:
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50 View & Download Judgments from SC & HC
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Unlimited access to Acts
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iDraf
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Unlimited Download Original Judgment
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iGraphics
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Access to Notes and Bookmarks
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Headnotes
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Access to All secondary materials
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300 Gen AI searches
Monthly plan includes:
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Unlimited Judgments across SC, HC, DC and Tribunals
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Unlimited access to Acts
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iDraf
-
Unlimited Download Original Judgment
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iGraphics
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Access to Notes and Bookmarks
-
Headnotes
-
Access to All secondary materials
-
300 Gen AI searches
Quarterly plan includes:
-
Unlimited Judgments from SC & HC
-
Unlimited access to Acts
-
iDraf
-
Unlimited Download Original Judgment
-
iGraphics
-
Access to Notes and Bookmarks
-
Headnotes
-
Access to All secondary materials
-
300 Gen AI searches
Annual plan includes:
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Unlimited Judgments from SC & HC
-
Unlimited access to Acts
-
iDraf
-
Unlimited Download Original Judgment
-
iGraphics
-
Access to Notes and Bookmarks
-
Headnotes
-
Access to All secondary materials
-
300 Gen AI searches
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By Bench
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By Year
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iDRAF in Filters
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Web Desktop Version(Online)
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APP Version
Advance Features
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Latest Cases/ Latest Legal News
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Section & Act Timeline Check/ State Amendments
Sorting Option
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Free Text
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Citations Search
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Party Name
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Supreme Court (Privy Council, Federal Courts)
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All High Courts
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All District Courts
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All Tribunals
Secondary Material
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Notifications
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Bills in Parliament Reports of Commission & Committee
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Debates
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Treaties
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News
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Interview
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Column
Search Filters
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Court Name
-
By Bench
-
Calendar
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By Year
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By Disposition
-
Filter Within Result
-
iDRAF in Filters
Accessiblity
-
Web Desktop Version(Online)
-
APP Version
Advance Features
-
Latest Cases/ Latest Legal News
-
Section & Act Timeline Check/ State Amendments
Sorting Option
-
Free Text
-
Citations Search
-
Judge Name
-
Party Name
-
Act Name
Database
-
Supreme Court (Privy Council, Federal Courts)
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All High Courts
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All District Courts
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All Tribunals
Secondary Material
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Notifications
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Bills in Parliament Reports of Commission & Committee
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Debates
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Treaties
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News
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Interview
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Column
Do You Have Questions?
Legitquest offers flexible subscription plans designed for law firms, and enterprises. You can start with free trial credits and upgrade anytime to unlock unlimited access to judgments, Acts, and advanced AI features.
Once your free credits are exhausted, you can upgrade to a paid plan to continue researching without any interruptions.
Yes. You can switch, upgrade, or downgrade your plan anytime from your Legitquest dashboard. All changes are applied instantly, so you never lose access to your saved research.
We accept credit/debit cards and UPI.
Absolutely. All transactions are processed via encrypted gateways, and Legitquest never stores your payment details.
Yes. You can cancel anytime from your account settings. Your plan will remain active until the end of your billing cycle, with no hidden fees.
Refunds are reviewed on a case-by-case basis in cases of billing errors or technical issues. Our support team ensures prompt resolution.
For any billing or subscription queries, reach out to us at care@legitquest.com or connect through our in-app live chat. We’re here to help.