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WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1969

WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1969

WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1969

Preamble - THE WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1969

THE WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1969

[Act No. 2 of 1969][1]

[24th March, 1969]

PREAMBLE

An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1970.

Whereas it is expedient to provide for the withdrawal of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1970;

It is hereby enacted in the Twentieth Year of the Republic of India, by the Legislature of West Bengal, as follows:?

 

Section 1 - Short title

This Act may be called the West Bengal Appropriation (Vote on Account) Act, 1969.

 

Section 2 - Withdrawal of Rupees 1,23,81,80,000 from and out of the Consolidated Fund of West Bengal for the year 1969-70

From and out of the Consolidated Fund of West Bengal there may be withdrawn sums not exceeding those specified in column 2 of the Schedule amounting in the aggregate to the sum of rupees one hundred and twenty-three crores, eighty-one lakhs and eighty thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1970.

 

Section 3 - Appropriation

The sums authorised to be withdrawn from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

 

Schedule - SCHEDULE

SCHEDULE

(See sections 2 and 3.)

1

2

Services and purposes.

Sums not exceeding

Voted by the Legislative Assembly.

Charged on the Consolidated Fund.

Total.

 

Rs.

Rs.

Rs.

A-Collection of Taxes, Duties and Other Principal Revenues.

4-Taxes on Income other than Corporation Tax

3,40,000

1,000

3,41,000

9-Land Revenue

J-Contributions and Miscellaneous Adjustments.

 

 

 

76-Other Miscellaneous Compensations and Assignments.

 

 

 

AA-Capital Account of Compensation

on the abolition of Zamindari System

outside the Revenue Account.

3,52,87,000

1,90,000

3,54,77,000

92-Payment of Compensation to Landholders, etc., on the abolition of the Zamindari System.

 

 

 

A-Collection of Taxes, Duties and Other Principal Revenues.

10-State Excise Duties

33,11,000

 

33,11,000

11-Taxes on Vehicles

6,57,000

 

6,57,000

12-Sales Tax

23,05,000

1,000

23,06,000

13-Other Taxes and Duties

7,74,000

 

7,74,000

14-Stamps

10,35,000

 

10,35,000

15-Registration Fees

25,38,000

 

25,38,000

B-Debt Services.

16-Interest on Debt and other obligations

25,00,000

9,07,96,000

9,32,96,000

17-Appropriation for Reduction or Avoidance of Debt.

 

 

 

C-Administrative Services.

 

 

 

18-Parliament, State/Union Territory Legislature

23,86,000

28,000

24,14,000

19-General Administration

2,24,16,000

6,26,000

2,30,42,000

21-Administration of Justice

63,92,000

22,55,000

86,47,000

22-Jails

82,21,000

 

82,21,000

23-Police

7,56,79,000

 

7,56,79,000

26-Miscellaneous Departments-Fire Services

24,25,000

 

24,25,000

26-Miscellaneous Departments-Excluding Fire Services.

1,56,61,000

1,000

1,56,62,000

D-Social and Developmental Services.

 

 

 

27-Scientific Departments

26,000

 

26,000

28-Education

18,61,64,000

 

18,61,64,000

29-Medical

6,73,51,000

 

6,73,51,000

30-Public Health

3,90,50,000

 

3,90,50,000

31-Agriculture-Agriculture

 

 

 

DD-Capital Account of Social and

Developmental Services outside the

Revenue Account.

6,35,39,000

1,000

6,35,40,000

95-Capital Outlay on Schemes of Agricultural Improvement and Research.

 

 

 

D-Social and Developmental Services.

 

 

 

31-Agriculture-Fisheries

20,12,000

 

20,12,000

33-Animal Husbandry

-

 

 

II-Miscellaneous Capital Account outside the Revenue Account.

3,33,28,000

 

3,33,28,000

124-Capital Outlay on Schemes of

Government Trading-Greater Calcutta Milk Supply Scheme.

 

 

 

D-Social and Developmental Services.

 

 

 

34-Co-operation

39,58,000

 

39,58,000

35-Industries-Industries

-

 

 

DD-Capital Account of Social and

Developmental Services outside the

Revenue Account.

1,68,25,000

37,000

1,68,62,000

96-Capital Outlay on Industrial and Economic Development.

 

 

 

D-Social and Developmental Services.

 

 

 

35-Industries-Cottage Industries

 

 

 

DD-Capital Account of Social and

Developmental Services outside the

Revenue Account.

74,89,000

 

74,89,000

96-Capital Outlay of Industrial and Economic Development-Cottage Industries.

 

 

 

D-Social and Developmental Services.

 

 

 

35-Industries-Cinchona

19,96,000

9,000

20,05,000

B-Debt Services.

1,63,29,000

29,47,000

1,92,76,000

16-Interest on Debt and other obligations-Community Development Projects, National Extension Services and Local Development Works.

 

 

 

D-Social and Developmental Services.

 

 

 

37-Community Development Projects, National

Extension Service and Local Development Works. ..

 

 

 

FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvement outside the Revenue Account.

 

 

 

109-Capital Outlay on Other Works-Community Development Projects, National Extension Service and Local Development Works.

1,66,73,000

 

1,66,73,000

Public Debt.

 

 

 

Loans for Community Development Projects, National Extension Service and Local Development Works.

 

 

 

Loans and Advances by State/Union Territory Governments.

 

 

 

Loans and Advances under Community Development Projects, National Extension Service and Local Development Works.

 

 

 

D-Social and Developmental Services.

 

 

 

38-Labour and Employment

 

 

 

39-Miscellaneous Social and Developmental Organisations-Welfare of Scheduled Tribes and Castes and Other Backward Classes.

71,40,000

 

71,40,000

39-Miscellaneous Social and Developmental Organisations-Excluding Welfare of Scheduled Tribes and Castes and Other Backward Classes.

53,97,000

 

53,97,000

E-Multipurpose River Schemes, Irrigation and Electricity Schemes.

5,20,64,000

2,000

5,20,66,000

42-Multipurpose River Schemes

 

 

 

43-Irrigation, Navigation, Embankment and Drainage Works (Commercial).

 

 

 

44-Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial).

 

 

 

EE-Capital Account of Multipurpose River

Schemes, Irrigation and Electricity Schemes

outside the Revenue Account.

 

 

 

98-Capital Outlay on Multipurpose River Schemes

 

 

 

99-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial).

 

 

 

100-Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial).

 

 

 

F-Public Works (including Roads) and

Schemes of Miscellaneous Public

Improvements.

 

 

 

50-Public Works

5,18,78,000

5,92,000

5,24,70,000

51A-Greater Calcutta Development Scheme

99,21,000

 

99,21,000

FF-Capital Account of Public Works

(including Roads) and Schemes of

Miscellaneous Public Improvements

outside the Revenue Account.

  

 

 

106A-Capital Outlay on Greater Calcutta Development Schemes.

  

 

G-Transport and Communication (other than Roads).

  

 

 

53-Ports and Pilotage

5,73,000

 

5,73,000

57-Road and Water Transport Schemes

28,23,000

 

28,23,000

GG-Capital Account of Transport and

Communications (other than Roads)

outside the Revenue Account.

  

 

 

114-Capital Outlay on Road and Water Transport Schemes.

  

 

 

I-Miscellaneous.

  

 

 

64-Famine Relief

4,18,03,000

 

4,18,03,000

65-Pensions and other Retirement Benefits

 

 

 

II-Miscellaneous Capital Account outside the Revenue Account.

93,45,000

1,96,000

95,41,000

120-Payments of Commuted value of Pensions

 

 

 

I-Miscellaneous.

 

 

 

67-Privy Purses and Allowances of Indian Rulers

50,000

 

50,000

68-Stationery and Printing

37,41,000

 

37,41,000

70-Forest

81,58,000

 

81,58,000

71-Miscellaneous-Contributions

1,74,79,000

3,65,000

1,78,44,000

71-Miscellaneous-Other Miscellaneous Expenditure ..

3,57,16,000

80,000

3,57,96,000

FF-Capital Account of Public Works

(including Roads) and Schemes of

Miscellaneous Public Improvements

outside the Revenue Account.

  

 

 

109-Capital Outlay on Other Works

  

 

 

B-Debt Services.

16-Interest on Debt and other obligations-Expenditure on displaced persons.

I-Miscellaneous.

71-Miscellaneous-Irrecoverable Loans to displaced persons written off.

71-Miscellaneous-Expenditure on displaced persons.

FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account.

 3,55,91,000

1,75,99,000

5,31,90,000

109-Capital Outlay on Other Works-Expenditure on displaced persons.

   

  

Public Debt.

Loans for displaced persons.

Loans and Advances by State/Union Territory Governments.

Loans and Advances to displaced persons

K-Extraordinary Items.

78-Pre-partition Payments

1,000

  

1,000

78A-Expenditure connected with the National Emergency

1,14,51,000

  

1,14,51,000

EE-Capital Account of Multipurpose River

Schemes, Irrigation and Electricity Schemes

outside the Revenue Account.

98-Capital Outlay on Multipurpose River Schemes- Damodar Valley Project.   

3,19,45,000

  

3,19,45,000

FF-Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account

103-Capital Outlay on Public Works.

2,22,54,000

5,000

2,22,59,000

II-Miscellaneous Capital Account outside the Revenue Account

124-Capital Outlay on Schemes of Government Trading

1,31,00,000

 

1,31,00,000

Public Debt

Permanent Debt

  

  

  

Floating Debt

   

  

  

Loans from Central Government (excluding loans for Community Development Projects, etc., and displaced persons).

9,73,60,000

9,73,60,000

Other Loans

Loans and Advances by State/Union Territory Governments.

 

Loans and Advances by State/Union Territory Governments.

2,79,92,000

 

2,79,92,000

Total

1,02,50,89,000

21,30,91,000

1,23,81,80,000

 



 

 

  

 



[1] For Statement of Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV A of the 13th March, 1969, page 981; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on 14th March, 1969.