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VETERINARY AND ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT OF MANIPUR PROCUREMENT OFFICER (DAIRY) DISTRIBUTION OFFICER (DAIRY) RECRUITMENT RULES, 2023

VETERINARY AND ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT OF MANIPUR PROCUREMENT OFFICER (DAIRY) DISTRIBUTION OFFICER (DAIRY) RECRUITMENT RULES, 2023

VETERINARY AND ANIMAL HUSBANDRY DEPARTMENT, GOVERNMENT OF MANIPUR PROCUREMENT OFFICER (DAIRY)/DISTRIBUTION OFFICER (DAIRY) RECRUITMENT RULES, 2023

 

PREAMBLE

In supersession of all previous rules issued in this regard and in exercise of the powers conferred by the Proviso to Article 309 of the Constitution of India, the Governor of Manipur hereby makes the following rules regulating the method of recruitment to the post of Procurement Officer (Dairy)/Distribution Officer (Dairy) in the Department of Veterinary & Animal Husbandry, Government of Manipur as shown in the M.P.S.C. Form-8, namely.

Rule - 1. Short title.

These rules may be called the Veterinary & Animal Husbandry Department, Government of Manipur Procurement Officer (Dairy)/Distribution Officer (Dairy) Recruitment Rules, 2023.

Rule - 2. Application.

These rules shall apply to the post specified in column 1 of the M.P.S.C. Form-8 hereto annexed.

Rule - 3. Classification, Scale of pay, method of recruitment etc.

Classification of the said post, scale of pay, method of recruitment and other matters connected therewith shall be as specified in the columns 3 to 13 of the said MPSC Form-8.

Rule - 4. Disqualifications.

(a)      No person, who has more than one wife living or who having a spouse living, marries in any case in which such marriage is void by reason of its taking place during the life time of such spouse, shall be eligible for appointment to the aforesaid post, and

(b)      No woman, whose marriage is void by reason of the husband having a wife living at the time of such marriage or who has married a person who has a wife living at the time of such marriage, shall be eligible for appointment to the said post.

Provided that the Governor of Manipur may, if satisfied that there are special grounds for so ordering, exempt any person from the operation of this rule.

Rule - 5.

"Power to relax-Where the Governor is of opinion that it is necessary or expedient so to do, he may order, for reasons to be recorded in writing and in consultation with the Manipur Public Service Commission, for relaxation of any of the provisions of these rules with respect to any class or category of persons or posts."

Rule - 6.

These rules shall come into force with effect from the date of publication in the Manipur Gazette.

 

MPSC FORM 8

No. 1/8/12-RR(V&AH))/DP(Pt.-I)

Imphal, the 14th February, 2023

RECRUITMENT RULES FOR THE POST OF PROCUREMENT OFFICER (DAIRY) & DISTRIBUTION OFFICER (DAIRY) IN THE DEPARTMENT OF VETERINARY & ANIMAL HUSBANDRY, MANIPUR

1.

Designation of Post(s)

1. Procurement Officer (Dairy)

2. Distribution Officer (Dairy)

2.

No. of Post(s)

1 (one) each i.e. 2 (two) posts.

3.

Classification

GCS Class-II/Group-B (Gazetted)

4.

Scale of Pay

Level-8 in Pay Matrix

[Rs. 9,300-34,800 plus grade pay of Rs. 4,300/-

as per MS (RP) Rules, 2010].

5.

Whether selection post or non-selection post

Selection

6.

Age for direct recruits

38 (thirty eight) years & below (upper age limit is relaxable for Govt. servants appointed under the Govt. of Manipur to the extent of the period of continuous services put in the post/service and by 5 years for SC/ST candidates and by 3 years for OBC candidates and a Govt. servant who belongs to SC/ST will get the facility admissible to a Govt. servant in addition to the relaxation admissible to SC/ST candidates).

7.

Educational and other qualifications required for direct recruits

ESSENTIAL:

B.Sc. (Dairy Technology/Dairy Husbandry) in

Dairying from a recognized University or its

equivalent.

Or

Indian Dairy Diploma (Dairy Technology/Dairy

Husbandry) from a recognized Institute with 3 (three)

years service experience.

8.

Whether age and educational qualification prescribed for the direct recruits will apply in the case of promotees

Age : No. Ednl. Qlfn. : Yes.

9.

Period of probation, if any

2 (two) years

10.

Method of recruitment whether by direct recruitment or by promotion or by deputation/ transfer and percentage of the sanctioned post to be filled by various methods

By promotion failing which by direct recruitment.

11.

In case of recruitment by promotion/ deputation/transfer, grades from which promotion/deputation/transfer to be made

PROMOTION

Dairy Chemist/Assistant Extension Officer (Dairy)/ Dairy Supervisor 3 (three) years regular service in the grade for Degree holders and 5 (five) years regular service in the grade for Diploma holders.

12.

If a DPC exists, what is its composition

Class-II D.PC.

13.

Circumstances in which MPSC is to be consulted in making recruitment

As required under MPSC (Exemption from Consultation) Regulations, 1972.